Dr. Yudhveer Singh S/O Shri ... vs The State Of Rajasthan ...
2023 Latest Caselaw 5897 Raj/2

[2023:RJ-JP:28490]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 27858/2018

Dr. Yudhveer Singh S/o Shri Ramkumar Singh, Aged About 36

Years, R/o Balwada Agriculture Farm, Chirawa Road, Pilani,

District Jhunjhunu (Raj.) Presently R/o F-402, C-35, Piyush Path,

Bapu Nagar, Jaipur.
                                                                           ----Petitioner
                                           Versus
1.       The State Of Rajasthan, Through Principal Secretary,
         Medical And Health Department, Govt. Of Rajasthan,
         Secretariat, Jaipur.
2.       Rajasthan Para Medical Council, Rajasthan, Plot No. 6,
         Everest Colony, Near Apex Mall, Lal Kothi, Jaipur Through
         Registrar.
3.       Returning Officer For Election To The Rajasthan Para
         Medical Council, Rajasthan, Joint Secretary, Medical And
         Health (Group-3), Government Of Rajasthan, Room No.
         5204, Main Building Secretariat, Jaipur.
                                                                        ----Respondents

For Petitioner(s) : Mr. Suresh Kumar Dhenwal For Respondent(s) : Mr. Chandra Shekhar for Mr. Bharat Saini

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

[2023:RJ-JP:28490] (2 of 2) [CW-27858/2018]

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /438

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