Smt Manju Devi vs Shri Purshottam Das ...
2023 Latest Caselaw 5893 Raj/2

                                   [2023:RJ-JP:28541]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Contempt Petition No. 1117/2016

                                                                              In

                                                        S.B. Civil Writ Petition No.438/2015

                                    Smt. Manju Devi W/o Late Pooran Mal, R/o Plot No. 147,
                                    Nataniyon Ka Rasta, Chowkdi Modikhana, Jaipur.
                                                                                                       ----Petitioner
                                                                          Versus
                                    Shri Puroshottam Das S/o Sri Ramavatar Goyal Rajasthan
                                    Traders, Ground, Floor Plot No. 147, Nataniyon Ka Rasta,
                                    Chowkdi, Modikhana, Jaipur
                                                                                       ----Respondent-contemnors

For Petitioner(s) : Mr. G.S. Gauttam For Respondent(s) : Mr. M.C. Gupta for Mr. G.P. Sharma

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

11/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/66

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