Chief Executive Officer vs Pramod Kumar Sharma ...
2023 Latest Caselaw 5892 Raj/2

                                   [2023:RJ-JP:28716]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   S.B. Civil Revision Petition No. 191/2023

                                    Chief Executive Officer, Nagar Nigam Kota.
                                                                                          ----Petitioner/Defendant
                                                                        Versus
                                    Pramod Kumar Sharma S/o Shri Sita Ram Sharma through
                                    Nagar Parishad Employee Union Union Bangali (H.M.S.) Colony,
                                    Chawni Kota.(Raj).
                                                                                         ----Respondent/Claimant

For Petitioner(s) : Mr. Sandeep Sharma, Dy.G.C.

For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

11/10/2023

Learned counsel for the petitioner submits that this revision

petition is rendered infructuous.

The revision petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/s-244

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