Parma Teli vs Hanuman Das (2023:Rj-Jp:28550)
2023 Latest Caselaw 5891 Raj/2

Citation : 2023 Latest Caselaw 5891 Raj/2
Judgement Date : 11 October, 2023

Rajasthan High Court

Parma Teli vs Hanuman Das (2023:Rj-Jp:28550) on 11 October, 2023

Bench: Mahendar Kumar Goyal

                                   [2023:RJ-JP:28550]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Second Appeal No. 457/2008

                                    1.Parma Teili S/o Baijnath, aged 67 years, R/o Newai Tehsil
                                    Newai, Distt. Tonk.
                                    2.Roopnarayan S/o Parma Taili aged 45 years, R/o Newai, Tehsil
                                    Newai, Distt. Tonk.
                                                                                       ----Appellants/Defendants
                                                                        Versus
                                    Hanuman Das Todwal S/o Late Shri Chaturbhuj Todawal aged 72
                                    years, R/o Mohalla Kesotan, Newai, Tehsil Newai, Distt. Tonk.
                                                                                           ----Respondent/Plaintiff

For Appellant(s) : Mr. Sandeep Jain For Respondent(s) : Mr. Mamoon Khalid

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

11/10/2023

Despite taking time from this Court on 09.03.2015, no step

has been taken by the appellants to bring on record the legal

representatives of the deceased-respondent.

In view thereof, the second appeal stands abated.

(MAHENDAR KUMAR GOYAL),J

Manish/72