Smt. Geeta Devi Sharma W/O. Shri ... vs State Of Rajasthan ...
2023 Latest Caselaw 5848 Raj/2

                                   [2023:RJ-JP:28493]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 9040/2021

                                   Smt. Geeta Devi Sharma W/o. Shri K.k. Sharma, Aged About 60
                                   Years, Resident Of No.34/10, Ravi Marg, Shiprapath, Mansarovar,
                                   Jaipur (Raj.)
                                                                                                                ----Petitioner
                                                                              Versus
                                   1.       State Of Rajasthan, Through The Secretary, Department
                                            Of Local Self, Government Of Rajasthan, Secretariat,
                                            Jaipur (Raj.)
                                   2.       Commissioner, Jaipur Municipal Corporation, (Greter), Lal
                                            Kothi, Tonk Road, Jaipur (Raj.)
                                   3.       Dy.       Commissioner               (Revenue-I),              Jaipur   Municipal
                                            Corporation, (Greter), Lal Kothi, Tonk Road, Jaipur (Raj.)
                                                                                                             ----Respondents

For Petitioner(s) : Mr. S.L. Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /242

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