Smt. Bulbul Wife Of Chandraveer vs Rahul Son Of Shri Ramesh ...
2023 Latest Caselaw 5828 Raj/2

Citation : 2023 Latest Caselaw 5828 Raj/2
Judgement Date : 10 October, 2023

Rajasthan High Court

Smt. Bulbul Wife Of Chandraveer vs Rahul Son Of Shri Ramesh ... on 10 October, 2023

Bench: Mahendar Kumar Goyal

                                   [2023:RJ-JP:28181]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   S.B. Civil Revision Petition No. 220/2023

                                   1.         Smt. Bulbul Wife Of Chandraveer,
                                   2.         Smt. Preeti Wife Of Ajeet,
                                              Residents   Of       Jatoli    Rathbhan,         Tehsil   And   District
                                              Bharatpur (Raj.)
                                                                                        ----Petitioners/Defendants
                                                                            Versus
                                   1.         Rahul Son Of Shri Ramesh, Resident of Jatoli Rathbhan,
                                              Tehsil And District Bharatpur (Raj.) Mob. 8890523208
                                                                                          ........Respondent/Plaintiff

2. Sub-Registrar, Bharatpur, Registration And Stamp Department, Bharatpur (Raj.)

3. State Of Rajasthan, Through District Collector, Bharatpur (Raj.)

----Respondents

For Petitioner(s) : Mr. Deepak Sharma For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

10/10/2023

After arguing for some time, learned counsel for the

petitioners wants to withdraw this revision petition.

The same is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/16