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Bharat Kumar Meghwal S/O Shri ... vs State Of Rajasthan ...
2023 Latest Caselaw 5824 Raj/2

Citation : 2023 Latest Caselaw 5824 Raj/2
Judgement Date : 10 October, 2023

Rajasthan High Court
Bharat Kumar Meghwal S/O Shri ... vs State Of Rajasthan ... on 10 October, 2023
Bench: Uma Shanker Vyas
                                   [2023:RJ-JP:28095]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               5107/2020

                                   Bharat     Kumar        Meghwal          S/o      Shri     Bhanwarlal
                                   Meghwal, Aged About 30 Years, R/o 57, Kathputli
                                   Nagar, Jyoti Nagar Mode, Police Station Jyoti Nagar,
                                   Jaipur
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through Pp
                                   2.     Victim-, Aged About 27 Years, R/o
                                                                                      ----Respondents

For Petitioner(s) : Mr. A.R. Meena, Adv.

                                   For                      : Mr. Bhawani Shankar Sharma,
                                   Respondent(s)              P.P.



HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

10/10/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /485

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