Bhuvnesh Prasad Sharma S/O Shri ... vs Shri Rajeshwar Singh ...
2023 Latest Caselaw 5814 Raj/2

                                   [2023:RJ-JP:28156]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 655/2019
                                                                            In
                                                    S.B. Civil Writ Petition No.24856/2018

                                   Bhuvnesh Prasad Sharma S/o Shri Jagannath Prasad Sharma,
                                   Aged About 23 Years, R/o Village And Post Nibhera, Tehsil
                                   Laxmangarh, Distt. Alwar (Raj.)
                                                                                                          ----Petitioner
                                                                        Versus
                                   1.         Shri Rajeshwar Singh, Additional Chief Secretary To
                                              Government, Panchayati Raj Department, Government Of
                                              Rajasthan Government Secretariat, Jaipur.
                                   2.         Shri Om Prakash          Kasera,       The      Director,    Elementary
                                              Education Bikaner.
                                   3.         Shri Banwari Lal Raman, The Chief Executive Officer, Zila
                                              Parishad, Bharatpur (Rajasthan).
                                   4.         Dr. Brijesh Parasar, The Block Development Officer,
                                              Panchayat Samiti, Nagar, Distt. Bharatpur (Rajasthan).
                                   5.         State Of Rajasthan, Through The Additional Chief
                                              Secretary To Government, Panchayati Raj Department,
                                              Government Of Rajasthan Government Secretariat,
                                              Jaipur.
                                                                                   ----Respondents/Contemnors

For Petitioner(s) : Mr. Akshit Raj Saini for Mr. Ankit Sethi For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

10/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/06

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