P.C. Snehal Jv Eiffil ... vs State Of Rajasthan ...
2023 Latest Caselaw 5796 Raj/2

                                   [2023:RJ-JP:28451]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 4694/2023

                                    P.C. Snehal Jv Eiffil Construction, G.f. Pravesh Apartment, 10
                                    Mahadevnagar Society, Lane-5, Near Sardar Patel Statue,
                                    Naranpura, Ahmedabad, Through Its Authorized Signatory Mr.
                                    Rajpal Nehra S/o Budhram Nehra, Aged About 32 Year R/o
                                    House No. 73, Pooja Vihar, Sumel Road, Agra Road, Jaipur
                                    302031
                                                                                                       ----Petitioner
                                                                       Versus
                                    1.      State Of Rajasthan, Through Secretary, Local Self
                                            Government Department, Rajasthan G-3, Rajmahal
                                            Residencial Area, C-Scheme, Near Civil Line Phatak,
                                            Jaipur-16, Rajasthan.
                                    2.      Executive Director, Rajasthan Urban Drinking Water
                                            Sewerage And Infrastructure Corporation Limited.
                                            Rudsico, Government Of Rajasthan, Having Address At
                                            Near Rajasthan Police Hq Lal Kothi, Tonk Road, Jaipur
                                            302015.
                                    3.      Sudhakara Infratech - Maverick Developers Jv, Flat 304,
                                            Metro   Residency,   Rajbhavan    Road,   Somajiguda,
                                            Hyderabad 500082
                                                                                                    ----Respondents

For Petitioner(s) : Ms. Nandini Bown for Mr. Sunil Nath For Respondent(s) : Mr. R.P. Singh, AAG with Mr. Jaivardhan Singh Shekhawat

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

10/10/2023

Learned counsel for the petitioner wants to withdraw this

writ petition.

The writ petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/155

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