Jea Band (Registered) vs The State Of Rajasthan ...
2023 Latest Caselaw 5749 Raj/2

[2023:RJ-JP:27773]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 13711/2020

1.       Jea Band (Registered), Through Its Proprietor Kishanlal
         Son Of Shrijealal, Aged About 65 Years, Resident Of
         P.no.191-192, Sindhi Colony, Banipark, Jaipur, Proprietor
         Of Jea Band Corner Of Haldidyonka Rasta, Johari Bazar,
         Jaipur
2.       Sunder Musical Band (Registered), Through Its Proprietor
         Vasudev Son Of Late Shritillu Mal Khemani, Aged About
         57 Years, , Resident Of 3-Dha-5, Jawahar Nagar, Jaipur,
         Proprietor Moti Singh Bhomiyonka Rasta, Johari Bazar,
         Jaipur
3.       Vishnu       Band     (Registered),           Through      Its    Proprietor
         Narendra Agrawal Son Of Janki Lal Agrawal, Aged About
         43 Years, Resident Of 20, Goyalbhawan, Jognerbagh,
         Station Road, Jaipur
4.       Hindu Chaman Band (Registered), Through Its Proprietor
         Shrikishan Dangi S/o Late Shribhanwarlaldangi, Aged
         About 52 Years, Resident Of Plot No.34, Scheme No.11,
         Shiv Vihar, Sirsi Road, Jaipur Proprietor Haldiyonka Rasta,
         Johari Bazar, Jaipur
5.       Ashok Band (Registered), Through Its Proprietor Pankaj
         Tara S/o Late Shri Prem Tara , Flat No.502, Krishna Kripa-
         3, Subhash Nagar, Jaipur
6.       Chhotu Band (Registered), Through Proprietor Hafeezbhai
         Son Of Shribabubhai, Aged About 50 Years, Resident Of
         157, Chandpole Bazar, Jaipur
7.       Bands       Association      Jaipur,      ,   Through      President    Shri
         Kishandangi, Office At Plot No.34, Scheme No.11, Shiv
         Vihar, Opposite Meenawala Govt. Schoool, Sirsi Road,
         Jaipur
                                                                     ----Petitioners
                                       Versus
1.       The State Of Rajasthan, Through The Chief Secretary,
         Government          Of    Rajasthan,          Government         Secretariat,
         Jaipur
2.       The Additional Chief Secretary, Department Of Homes,
         Government          Of    Rajasthan,          Government         Secretariat,


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                                    [2023:RJ-JP:27773]                   (2 of 2)                       [CW-13711/2020]


                                            Jaipur
                                   3.       Collector And District Magistrate, Collectorate, Banipark,
                                            Jaipur
                                                                                                    ----Respondents

For Petitioner(s) : Ms. Nazish Rashid for Mr. Ram Manohar Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/10/2023

Counsel for the petitioners submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the

petitioners, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /53

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