Laddu Lal Saini vs Kailash Chand Saini And Ors ...
2023 Latest Caselaw 5730 Raj/2

[2023:RJ-JP:27642]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 5773/2018

Laddu Lal Saini Son Of Late Shri Susi Lal Saini, R/o Deva Baba Ki

Dhani, Nathji Ki Thadi, Niwaru Road, Jhotwara Jaipur
                                                                    ----Petitioner
                                    Versus
1.       Kailash Chand Saini Son Of Late Shri Susi Lal Saini.

2.       Hanuman Saini Son Of Chhotu Saini.

3.       Ghasilal Sons Of Late Kesya

4.       Danaram Sons Of Late Kesya

5.       Birdichand Sons Of Late Kesya, All Resident Of Deva Baba

         Ki Dhani, Nath Ji Ki Thadi, Niwaru Road, Jaipur.

6.       Bhanwar Singh Son Of Sardul Singh

7.       Mangu Singh Son Of Sardul Singh, Both R/o Plot No. 8,

         Bheem Nagar, Niwaroo Road, Jhotwara, Jaipur.
8.       Anil Jasodiya S.h.o Police Station, Kardhani Jaipur West

         Metropolitan Jaipur.
                                                                 ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/10/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

[2023:RJ-JP:27642] (2 of 2) [CW-5773/2018]

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /203

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