Shish Ram Ranwa S/O Shri Rameshwar ... vs State Of Rajasthan ...
2023 Latest Caselaw 5717 Raj/2

                                   [2023:RJ-JP:27549]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               8072/2018
                                   1.     Shish Ram Ranwa S/o Shri Rameshwar Lal,
                                          Promotor M/s Ranwa Real Estate Private
                                          Limited, R/o 121, K-5, Scheme, Khatipura,
                                          Road, Jaipur.
                                   2.     M/s     Ranwa        Real      Estate      Private      Limited,
                                          Registered Office At 121, S/o Shri Rameshwar
                                          Lal, R/o 121, K-5, Scheme, Khatipura Road,
                                          Jaipur.                                           ----Petitioners
                                                                   Versus
                                   1.     State Of Rajasthan, Through Pp.
                                   2.     Panchsheel Colonizers Private Limited, Having
                                          Registered/head Office At C-82/c, Chaitanya
                                          Marg, C Scheme, Jaipur, Through Its Director
                                          Shri Jugal Kishore Agarwal S/o Shri B.d.
                                          Agarwal.                                   ----Respondents

For Petitioner(s) : Mr. Madho Swami, Adv. For : Mr. Ganesh Saini, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order 07/10/2023

Learned counsel for petitioners prays for

withdrawal of this criminal misc. petition with liberty

to file afresh if such an occasion arises in future.

In view of above, the criminal misc. petition is

dismissed as withdrawn with liberty as aforesaid.

(UMA SHANKER VYAS),J

DANISH USMANI /132

Powered by TCPDF (www.tcpdf.org)