Shri Hanuman Seva Samiti vs State Of Rajasthan ...
2023 Latest Caselaw 5705 Raj/2

                                   [2023:RJ-JP:27499]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 17300/2019
                                   Shri Hanuman Seva Samiti, Through Its Secretary Sanwarmal
                                   Choudhary S/o Shri Hanuman, Registered Office - S.h.r.
                                   Pasudhan Prasikhsan Mahavidyalaya, Neem Ka Thana, Sikar.
                                                                                                              ----Petitioner
                                                                            Versus
                                   1.       State       Of     Rajasthan,          Through         Principal     Secretary
                                            Department Of Animal Husbandry Govt. Of Rajasthan,
                                            Secretariat, Jaipur
                                   2.       Rajasthan University Of Veterinary And Animal Science,
                                            (Rajuvas), Bikaner Through Its Registrar.
                                   3.       College Of Veterinary And Animal Science, Bikaner.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Anshuman Shukla for Mr. Indresh Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/10/2023

Counsel appearing for the petitioner seeks permission to

withdraw the present writ petition with liberty to file fresh one, in

case, need arises on the basis of fresh cause of action.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn with liberty as prayed for.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /29

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