Rajasthan High Court
Dhanraj Sharma S/O Shri Ramprasad ... vs Bhanwar Lal Adopted Son Of Smt. ... on 7 October, 2023
Bench: Ganesh Ram Meena
[2023:RJ-JP:27626]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 4362/2021
Dhanraj Sharma S/o Shri Ramprasad Sharma, Aged About 50
Years, R/o Village Farasiya, Tehsil Kishangarh, District Ajmer
----Petitioner
Versus
1. Bhanwar Lal Adopted Son Of Smt. Phula D/o Late
Ramnarayan Widow Of Kalayan Mal, R/o Village Farasiya,
Tehsil Kishangarh, District Ajmer
2. Smt. Phula D/o Late Ramnarayan W/o Kalyanmal, R/o
Village Farasiya, Tehsil Kishangarh, District Ajmer
3. Poonam S/o Late Tejmal (Since Died), Through His Legal
Heirs R/o Village Farasiya, Tehsil Kishangarh, District
Ajmer
4. Ramkanya W/o Poonam, R/o Village Farasiya, Tehsil,
Kishangarh, District Ajmer
5. Sitaram S/o Poonam, R/o Village Farasiya, Tehsil,
Kishangarh, District Ajmer
6. Ashok Kumar S/o Poonam (Since Died), R/o Village
Farasiya, Tehsil, Kishangarh, District Ajmer
7. Pooja W/o Ashok Kumar, R/o Village Farasiya, Tehsil,
Kishangarh, District Ajmer
8. Prince S/o Ashok Kumar, Minor Through Natural Guardian
Mother Pooja W/o Ashok Kumar R/o Village Farasiya,
Tehsil, Kishangarh, District Ajmer
9. Niha D/o Ashok Kumar, Minor Through Natural Guardian
Mother Pooja W/o Ashok Kumar R/o Village Farasiya,
Tehsil, Kishangarh, District Ajmer
10. Anshika D/o Ashok Kumar, Minor Through Natural
Guardian Mother Pooja W/o Ashok Kumar R/o Village
Farasiya, Tehsil, Kishangarh, District Ajmer
11. Ramesh Chand S/o Tejmal, R/o Village Farasiya, Tehsil
Kishangarh, District Ajmer
12. Smt. Geeta Devi D/o Late Tejmal W/o Som, R/o Village
Farasiya, Tehsil Kishangarh, District Ajmer
13. Smt. Ramnathi W/o Late Ramprasad, R/o Village Farasiya,
Tehsil Kishangarh, District Ajmer
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14. Laduram S/o Gangaram, R/o Village Devliya, Post Bagru,
Tehsil Sanganer, District Jaipur
15. Prabhudayal S/o Gangaram, R/o Village Devliya, Post
Bagru, Tehsil Sanganer, District Jaipur
16. Hariprasad S/o Heera Lal, R/o Behind Dak Bungalow Azad
Nagar, Madanganj, Kishangarh, Ajmer
17. Ratanlal S/o Heera Lal, R/o Farasiyo Ki Dhani Tehsil
Kishangarh, District Ajmer
18. Madanlal S/o Heera Lal, R/o C/o House Of Kanhaiya Lal
Kumawat Behind Dak Bungalow, Madanganj, Kishangarh,
District Ajmer
19. Smt. Manbhar D/o Heera Lal W/o Bhanwar Lal Baplawata,
R/o Village Devliya, Post Bagru, Tehsil Sanganer, District
Jaipur
20. Smt. Nandu D/o Heeralal W/o Ghanshyam Pancholi, R/o
Meena Ka Bas, Purana Shahar, Kishangarh, District Ajmer
21. Smt. Parvati D/o Late Ramnarayan W/o Devinarayan
Doot, R/o Village Devliya, Post Bagru Tehsil Sanganer,
District Jaipur
22. Laxminarayan S/o Ramchandra, (Since Deceased)
Through His Legal Heirs
23. Chetan S/o Laxminarayan, R/o Farasiya, Tehsil
Kishangarh, District Ajmer.
24. Smt. Premlata W/o Tarachand Gangwal, R/o Behind
Premtara Balaji Bagichi Rupangarh Road, Madangarh,
Kishangarh, District Ajmer
25. Tarachand S/o Late Kapoorchand, R/o Behind Premtara
Balaji Bagichi Rupangarh Road, Madangarh, Kishangarh,
District Ajmer
26. Praveen Kumar S/o Tarachand Gangwal, R/o Behind
Premtara Balaji Bagichi Rupangarh Road, Madangarh,
Kishangarh, District Ajmer
27. Sanjay Kumar S/o Tarachand Gangwal, R/o Behind
Premtara Balaji Bagichi Rupangarh Road, Madangarh,
Kishangarh, District Ajmer
28. Rajiv Gangwal S/o Tarachand Gangwal, R/o Behind
Premtara Balaji Bagichi Rupangarh Road, Madangarh,
Kishangarh, District Ajmer
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29. Smt. Vibha Gangwal W/o Praveen Kumar Gangwal, R/o
Behind Premtara Balaji Bagichi Rupangarh Road,
Madangarh, Kishangarh, District Ajmer
30. Smt. Ranju Gangwal W/o Sanjay Gangwal, R/o Behind
Premtara Balaji Bagichi Rupangarh Road, Madangarh,
Kishangarh, District Ajmer
31. Smt. Rishika Gangwal W/o Rajeev Gangwal, R/o Behind
Premtara Balaji Bagichi Rupangarh Road, Madangarh,
Kishangarh, District Ajmer
32. Sub Registrar, Kishangarh, District Ajmer.
33. State Of Rajasthan, Through Tehsildar, Kishangarh,
District Ajmer
----Respondents
For Petitioner(s) : None present
For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
07/10/2023
No one has put in appearance on behalf of the petitioner in
the second round also.
Therefore, the present writ petition is dismissed for non-
prosecution.
Since the main petition has been dismissed for non-
prosecution, all other pending application/s, if any, also stand
dismissed.
(GANESH RAM MEENA),J
ARTI SHARMA /46
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