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Shyam Singh And Ors vs Chief Secretary To The Gov Ors ...
2023 Latest Caselaw 5675 Raj/2

Citation : 2023 Latest Caselaw 5675 Raj/2
Judgement Date : 6 October, 2023

Rajasthan High Court
Shyam Singh And Ors vs Chief Secretary To The Gov Ors ... on 6 October, 2023
Bench: Ganesh Ram Meena
                                   [2023:RJ-JP:27078]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 4809/2010

                                   Shyam Singh And Ors
                                                                                                      ----Petitioners
                                                                       Versus
                                   Chief Secretary To The Gov Ors
                                                                                                    ----Respondents

For Petitioner(s) : Mr. R. K. Mathur For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/10/2023

Counsel for the petitioners submits that he pleads no

instruction in the matter from his client.

In view of the statements made by counsel for the

petitioners, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /375

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