M/S Jagriti Industries And Anr vs State Industries Deprtors ...
2023 Latest Caselaw 5673 Raj/2

                                   [2023:RJ-JP:27068]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 8783/2012

                                   M/s Jagriti Industries And Anr
                                                                                                         ----Petitioners
                                                                       Versus
                                   State Industries Deprtors
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Riput Daman Singh Naruka For Respondent(s) : Mr. Veyankatesh Garg Mr. Jaivardhan Singh shekhawat

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/10/2023

Counsel for the petitioners seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /396

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