Jitendra Prakash Jain vs State Panchyati Raj Depors ...
2023 Latest Caselaw 5671 Raj/2

                                   [2023:RJ-JP:27063]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 8686/2012

                                   Jitendra Prakash Jain
                                                                                                              ----Petitioner
                                                                              Versus
                                   State Panchyati Raj Dep ors.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. S.K. Saksena For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /104

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