Sandeev Kumar vs Ramniwas And Ors ...
2023 Latest Caselaw 5670 Raj/2

                                   [2023:RJ-JP:27053]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 6065/2014

                                   Sanjeev Kumar S/o Shri Shishram, aged about 38 years, R/o
                                   Kisan Colony, Jhunjhunu Raj.
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.       Ramniwas S/o Shri Bishnaram,
                                   2.       Mandeep S/o Shri Ramniwas
                                   3.       Sandeep S/o Shri Ramniwas, All R/o Nayasar, Tehsil And
                                            District Jhunjhunu Raj.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Sandeep Pathak For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /12

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