Zubeda Begum vs J D A
2023 Latest Caselaw 5669 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 6560/2016

                                   Zubeda Begum W/o Shri Abdul Mazid aged about 70 years, R/o
                                   E-19 Madhuban Colony, Tonk Phatak, Jaipur Rajasthan
                                                                                                          ----Petitioner
                                                                           Versus
                                   Jaipur Development Authority through its Secretary, Indira
                                   Circle, Jawaharlal Nehru Marg, Jaipur Rajasthan.
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Amit Mathur For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /67

Powered by TCPDF (www.tcpdf.org)