Smt Sandhya Pareek vs Govind Sharan Sharmaandors ...
2023 Latest Caselaw 5668 Raj/2

[2023:RJ-JP:27057]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 6580/2016

Smt. Sandhya Pareek Daughter Of Shri Narayandutt Pareek, Wife
Of Shri Govind Pareek, aged about 41 years, R/o House No. 17,
D.p. Colony, New Sanganer Road, Sodala, Jaipur, Rajasthan.
                                                                           ----Petitioner
                                           Versus
1.       Govind Sharan Sharma S/o Shri Parmanand Sharma,
         aged about 63 years, R/o Amer, Tehsil Amer, District
         Jaipur, Rajasthan. At Present Residing At 5, Deshbhushan
         Nagar, Delhi Road, Galta Choraha, Jaipur, Rajasthan.
2.       Shri Narayan Duth S/o Shri Babulal R/o S.p.-11, Tilak
         Marg, Jaipur, Rajasthan.
3.       Shri Sanjeev Gaur S/o Shri Krishan Kumar Ji Gaur, R/o
         60, Pratap Nagar, Shastri Nagar, Jaipur, Rajasthan.
4.       Government Of Rajasthan Through District Collector,
         Banipark, Jaipur, Rajasthan.
5.       Sub     Registrar,          Jaipur-V,       Office      Collectorate,    Jaipur,
         Rajasthan.
                                                                        ----Respondents

For Petitioner(s) : Mr. Ram Rakh Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

[2023:RJ-JP:27057] (2 of 2) [CW-6580/2016]

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /24

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