Bhanwarlal Soni vs Shri Parshavnath Jain ...
2023 Latest Caselaw 5667 Raj/2

                                   [2023:RJ-JP:27069]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 11882/2016

                                   Bhanwarlal Soni & Ors.
                                                                                                         ----Petitioners
                                                                       Versus
                                   Shri Parshavnath Jain Mandirand ors.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Rakesh Saini for Mr. Sanjay Mehrishi For Respondent(s) : Mr. Rohan Jain

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/10/2023

Counsel for the petitioners seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /280

Powered by TCPDF (www.tcpdf.org)