Birdhi Lal S/O. Shri Ram Gopal vs State Of Rajasthan ...
2023 Latest Caselaw 5666 Raj/2

[2023:RJ-JP:27051]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 115/2020

1.       Birdhi Lal S/o. Shri Ram Gopal, Aged About 61 Years,
         Resident Of Mehrabata, Tehsil Kishangarh, District Baran
         (Raj.)
2.       Banwari Lal S/o. Laxman Singh, Resident Of Mehrabata,
         Tehsil Kishangarh, District Baran (Raj.)
3.       Ramesh S/o. Shivbux, Resident Of Mehrabata, Tehsil
         Kishangarh, District Baran (Raj.)
4.       Kailash Chand S/o. Raghunath,                 Resident Of Mehrabata,
         Tehsil Kishangarh, District Baran (Raj.)
5.       Jagdish     Prasad      S/o.     Ram      Narayan,             Resident   Of
         Mehrabata, Tehsil Kishangarh, District Baran (Raj.)
                                                                       ----Petitioners
                                      Versus
1.       State Of Rajasthan, Through Its Principal Secretary, Rural
         Development            And       Panchayati          Raj       Department,
         Government Of Rajasthan, Secretariat, Jaipur (Raj.)
2.       District Collector, Baran District Baran (Raj.)
3.       Sub-Divisional Officer, Kishanganj, District Baran (Raj.)
                                                                    ----Respondents

For Petitioner(s) : Mr. Naresh Kumar Singhal For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/10/2023

Counsel for the petitioners seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

[2023:RJ-JP:27051] (2 of 2) [CW-115/2020]

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /9

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