Pradesh Janta Jal Yojna vs Shri Ashok Jain And Ors ...
2023 Latest Caselaw 5661 Raj/2

                                   [2023:RJ-JP:27364]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                      S.B. Civil Contempt Petition No. 768/2018

                                                                               In

                                                       S.B. Civil Writ Petition No.15098/2012

                                    Pradesh Janta Jal Yojna Shramik Union, Rajasthan Through Its
                                    President Prahlad Rai S/o Bhagwan Sahai, aged about 45 years,
                                    R/o Village Bhojpur Distt. Sikar
                                                                                                             ----Petitioner
                                                                           Versus
                                    1.         Shri    Ashok     Jain,    Chief      Secretary,          Government     Of
                                               Rajasthan, Secretariat, Jaipur.
                                    2.         Shri     Naveen        Mahajan,       Principal          Secretary,   Rural
                                               Development And Panchayati Raj Department, Governme,
                                               Secretariat, Jaipur.
                                    3.         Shri Rajat Mishra, Principal Secretary Public Health And
                                               Engineering Department, Government Of Raja, Jaipur.
                                    4.         State Of Rajasthan Through Its Principal Secretary, Public
                                               Health And Engineering Department, Gover, Jaipur.
                                                                                      ----Respondents-Contemnors

For Petitioner(s) : Mr. Vinayak KUmar Joshi For Respondent(s) : Mr. S.S. Raghav, AAG with Mr. Ajay Singh Rajawat

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

06/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/83

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