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Prathviraj Meena S/O Shri Ram ... vs Aparna Arora (2023:Rj-Jp:27128)
2023 Latest Caselaw 5659 Raj/2

Citation : 2023 Latest Caselaw 5659 Raj/2
Judgement Date : 6 October, 2023

Rajasthan High Court
Prathviraj Meena S/O Shri Ram ... vs Aparna Arora (2023:Rj-Jp:27128) on 6 October, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:27128]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                 S.B. Civil Contempt Petition No. 1487/2018
                                                                              IN
                                                        S.B. Civil Writ Petition No.6225/2018

                                   Prathviraj Meena S/o Shri Ram Karan Meena, Aged About 61
                                   Years, R/o B-Shyam Colony, Udaipur Road, Banswara (Raj),
                                   Presently Residing At C-54, Bal Nagar, 80Ft Road, Mahesh Nagar,
                                   Jaipur
                                                                                                        ----Petitioner
                                                                           Versus
                                   1.         Aparna Arora, Secretary Department Of Mines And
                                              Geology, Government Of Rajasthan, Secretariat, Jaipur
                                   2.         Shri Anil Goyal, Principal Chief Conservator Of Forest,
                                              Forest Department, Van Bhawan, Tilak Marg C-Scheme,
                                              Jaipur
                                   3.         Shri D.S. Maru, Director, Department Of Mines And
                                              Geology, Government Of Rajasthan, Shastri Circle,
                                              Udaipur
                                   4.         Shri Arvind Nandwana, Superintending Mining Engineer,
                                              Department Of Mines And Geology, Udaipur
                                   5.         Shri Rajesh Huda, Mining Engineer, Department Of Mines
                                              And Geology, Banswara
                                   6.         State Of Rajasthan Through Principal Secretary
                                              Department Of Mines And Geology, Government
                                              Secretariat Jaipur
                                                                                      ----Respondents/Contemnors

For Petitioner(s) : Mr. Lokesh Kumar Sharma For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

06/10/2023

Learned counsel for the petitioner does not press this

contempt petition.

The contempt petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/24

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