Metro Irrigation Pvt Ltd vs Smt. Neel Kamal Darbari ...
2023 Latest Caselaw 5658 Raj/2

                                   [2023:RJ-JP:27207]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 1614/2018

                                                                                In

                                                       S.B. Civil Writ Petition No.12101/2018

                                   Metro Irrigation Pvt Ltd, Plot No. 11, Industrial Area, Sector 21,
                                   Bhiwani (Haryana) Through Its Authorized Signatory Gaganveer
                                   Singh S/o Shri Gulveer Singh, Aged About 34 Years, R/o 34,
                                   Subhash Nagar, Bhilwara Road, Chittorgarh (Raj.)
                                                                                                              ----Petitioner
                                                                            Versus
                                   1.         Smt.      Neel       Kamal         Darbari,         Principal      Secretary,
                                              Horticulture, Govt. Of Rajasthan, Secretariat, Janpath,
                                              Jaipur (Raj.)
                                   2.         Shri Vijay Pal Singh-I, Director Horticulture (Nideshak
                                              Udhyan), Udhyan Nideshalay, Pant Krishi Bhawan, Jaipur
                                              (Raj.)
                                   3.         State     Of     Rajasthan,         Through          Principal     Secretary,
                                              Agriculture, Secretariat, Janpath, Jaipur (Raj.)
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Aditya Gaur for Mr. Mukesh Pal Jadoun For Respondent(s) : Mr. Rajesh Maharshi, AAG with Mr. Udit Sharma

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

06/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/84

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