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Mukut Bihri Sharma S/O Shri Ram ... vs Smt. Aparna Arora Secretary To ...
2023 Latest Caselaw 5657 Raj/2

Citation : 2023 Latest Caselaw 5657 Raj/2
Judgement Date : 6 October, 2023

Rajasthan High Court
Mukut Bihri Sharma S/O Shri Ram ... vs Smt. Aparna Arora Secretary To ... on 6 October, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:27184]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 1849/2018

                                                                               In

                                                        S.b. Civil Writ Petition No.1494/2016

                                    Mukut Bihri Sharma S/o Shri Ram Kishore Sharma, Aged About
                                    61 Years, R/o 59 Pratap Nagar -II Barkat Nagar Tonk Phatak
                                    Jaipur (Raj) Since Retired As Ldc (Nakedar)
                                                                                                            ----Petitioner
                                                                           Versus
                                    1.         Smt. Aparna Arora Secretary To Government, Mines
                                               Department Secretariat Jaipur
                                    2.         Shri   Jitendra    Kumar        Upadhyay         Director,    Mines   And
                                               Geology Department Rajasthan, Shastri Circle Udaipur
                                    3.         State Of Rajasthan Through Secretary To Government,
                                               Mines Department, Secretariat, Jaipur.
                                                                                      ----Respondents/Contemnors

For Petitioner(s) : Mr. Shyam Lal Sharma For Respondent(s) : Mr. R.P. Singh, AAG with Mr. Jaivardhan Singh Shekhawat

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

06/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/54

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