Citation : 2023 Latest Caselaw 5655 Raj/2
Judgement Date : 6 October, 2023
[2023:RJ-JP:27209]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 2115/2018
In
RCSAT Appeal No.1268/2017
Prabhu Dayal Sain S/o Late Shri Budharam, R/o Bisarati Padda
Mohalla Ladiya, Alwar.
----Petitioner
Versus
1. Shri Mukesh Kumar Sharma Additional Chief Secretary
(Finance), Govt. Of Rajasthan Secretariat Jaipur
2. Shri Vikas Sitaramji Bhale Commissioner Agriculture,
Govt. Of Rajasthan Jaipur
3. Ms. Manjula Verma Director(Charge) Department Of
Pension And Welfare, Jyoti Nagar Jaipur
4. Shri C.b. Chouhan Assistant Director Horticulture, Alwar
----Respondents/Contemnors
For Petitioner(s) : Mr. Shashi Kant Saini For Respondent(s) : Mr. Rajesh Maharshi, AAG with Mr. Udit Sharma Mr. Prashant Vijay for Mr. Rohit Choudhary, Dy.G.C.
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
06/10/2023
Learned counsel for the petitioner submits that this contempt
petition is rendered infructuous.
The same is dismissed accordingly.
(MAHENDAR KUMAR GOYAL),J
Sudha/87
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