Sohan Lal S/O Late Shri Mangi Lal vs Shri Rajveev Swaroop ...
2023 Latest Caselaw 5654 Raj/2

                                   [2023:RJ-JP:27129]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 397/2019

                                                                               IN

                                                        S.B. Civil Writ Petition No.6274/2018

                                   Sohan Lal S/o Late Shri Mangi Lal, Aged About 41 Years, R/o
                                   Village Hamir Nagar Feench, Tehsil Luni, Police Station Luni
                                   District Jodhpur At Present Posted As Driver Constable No. 738,
                                   At Police Line Jalore.(Raj).
                                                                                                           ----Petitioner
                                                                           Versus
                                   1.         Shri Rajveev Swaroop, Additional Chief Secretary
                                              Department Of Home Affairs, Govt. Secretariat, Jaipur.
                                   2.         Shri Kapil Garg, Director General Of Police Rajasthan, Lal
                                              Kothi, Jaipur Rajasthan.
                                   3.         Shri Sachin Mittal, Inspector General Of Police Jodhpur
                                              Range Jodhpur.
                                   4.         Shri Kesar Singh Shekhawat, Superintendent Of Police
                                              Jalore Rajasthan.
                                   5.         State Of Rajasthan Through Its Additional Chief Secretary,
                                              Department Of Home Affairs, Govt. Secretariat, Jaipur,
                                              Rajasthan.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Sanjay Verma For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

06/10/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/25

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