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Asha Kanwar D/O Sardar Singh vs Rohit Kumar Singh ...
2023 Latest Caselaw 5653 Raj/2

Citation : 2023 Latest Caselaw 5653 Raj/2
Judgement Date : 6 October, 2023

Rajasthan High Court
Asha Kanwar D/O Sardar Singh vs Rohit Kumar Singh ... on 6 October, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:27185]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 368/2020
                                                                               In
                                                        S.B. Civil Writ Petition No.2036/2017

                                    Asha Kanwar D/o Sardar Singh, Aged About 27 Years, R/o village
                                    Thothi, P.o. Gadli, Tehsil Bhuana, Distt. Jhunjhunu, Raj.
                                                                                                        ----Petitioner
                                                                            Versus
                                    1.         Rohit Kumar Singh, Additional Chief Secretary Cum
                                               Principle Secretary, Department O Medical And Health,
                                               Secretariat Near Swasthaya Bhawan Tilak Marg, Ashok
                                               Nagar Jaipur.
                                    2.         Mukul Sharma, Additional Director (Administration)
                                               National Heath Mission Swasthaya Bhawan Tilak Marg,
                                               Ashok Nagar Jaipur.
                                    3.         K.k. Shrama, Rajasthan Heath And Family Welfare,
                                               Swasthaya Bhawan Tilak Marg Ashok Nagar (Institute
                                               Jhalana Institutional Area), Jaipur.
                                    4.         The State Of Rajasthan, Through Principal Secretary,
                                               Medical And Health Department, Govt. Of Rajasthan,
                                               Secretariat, Jaipur.
                                                                                      ----Respondents/Contemnors

For Petitioner(s) : Mr. Yogesh Pujari For Respondent(s) : Dr. V.B. Sharma, AAG with Mr. Avinash Choudhary Mr. Aman Bhargava

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 06/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/56

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