Mukhtyar Ahmed Son Of Shri Shaffi ... vs Siddarth Mahajan Principal ...
2023 Latest Caselaw 5651 Raj/2

                                   [2023:RJ-JP:27186]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 161/2021
                                                                               In
                                                        S.B. Civil Writ Petition No.5521/2019

                                    Mukhtyar Ahmed Son Of Shri Shaffi Ahmed, Aged About 69
                                    Years, R/o 204, J.p. Colony, Sector No. 03, Shastri Nagar, Jaipur.
                                                                                                           ----Petitioner
                                                                           Versus
                                    1.         Siddarth Mahajan Principal Secretary To The Government,
                                               Medical And Health And Family Welfare Department,
                                               Govt. Secretariat, Jaipur (Raj.)
                                    2.         Dr. K.k. Sharma Director, Diorectorate Of Medical Health
                                               And Family Welfare Services, Swasthya Bhawan, Tilak
                                               Marg, C-Scheme, Jaipur (Raj.)
                                    3.         Mukul Sharma, Additional Director (Administration),
                                               Directorate Of Medical Health And Family Welfare
                                               Services, Swasthaya Bhawan, Tilak Marg, C-Scheme,
                                               Jaipur (Raj.)
                                    4.         State Of Rajasthan Through Its Principle Secretary To The
                                               Government, Medical Health And Family Welfare
                                               Department, Govt. Secretariat, Jaipur (Raj.)
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Manoj Pareek for Mr. Narendra Kumar Mishra For Respondent(s) : Dr. V.B. Sharma AAG with Mr. Avinash Choudhary Mr. Aman Bhargava

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

06/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/58

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