Monday, 11, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Shivam Paramedical College vs Shri Kailash Narayan Meena ...
2023 Latest Caselaw 5649 Raj/2

Citation : 2023 Latest Caselaw 5649 Raj/2
Judgement Date : 6 October, 2023

Rajasthan High Court
Shivam Paramedical College vs Shri Kailash Narayan Meena ... on 6 October, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:27142]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 37/2022

                                                                              IN

                                                    S.B. Civil Writ Petition No. 10676/2021

                                   1.         Shivam Paramedical College, Jaipur Through Secretary
                                              Subhash Bal Vidhyalay Samiti Through Shri Shaitan
                                              Singh, 55, Mahalaxmi Nagar Gajsinghpura, Ajmer Road,
                                              Jaipur.
                                   2.         Shaitan Singh, Secretary Subhash Bal Vidhyalay Samiti,
                                              Secretary, Son Of Late Shri Narayan Singh, Aged About
                                              77 Years, R/o 55, Mahalaxmi Nagar, Gajsinghopura,
                                              Ajmer Road, Jaipur (Raj.)
                                                                                                           ----Petitioners
                                                                            Versus
                                   1.         Shri Kailash Narayan Meena Registrar, Rajasthan Para
                                              Medical Council, House No. 6, Everest Colony, Lalkothi,
                                              Jaipur (Raj.)
                                   2.         State Of Rajasthan Through The Secretary To The
                                              Government,         Home        Department,              Government       Of
                                              Rajasthan, Jaipur.
                                                                                     ----Respondents-Contemnors

For Petitioner(s) : Mr. Mahendra Verma for Mr. Dinesh Yadav For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

06/10/2023

Learned counsel for the petitioners submits that this

contempt petition is rendered infructuous.

The same is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/30

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter