Jyoti D/O Shri Kalu Ram W/O Piru Lal vs Dr. K.K. Sharma ...
2023 Latest Caselaw 5648 Raj/2

                                   [2023:RJ-JP:27120]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                    S.B. Civil Contempt Petition No. 542/2021

                                                                              IN

                                                        S.B. Civil Writ Petition No.6812/2020

                                   Jyoti D/o Shri Kalu Ram W/o Piru Lal, Aged About 32 Years,
                                   Resident Of Village Hemra, Tehsil Pidawa District Jhalawar
                                   (Rajasthan)
                                                                                                           ----Petitioner
                                                                           Versus
                                   1.         Dr. K.k. Sharma, Director, Medical And Health Services,
                                              Rajasthan, Jaipur.
                                   2.         Shri Mukul Sharma, Additional Director (Administration),
                                              Now       Director       (Non-Gazetted)          Medical     And    Health
                                              Services,     Rajasthan,        Tilak     Marg,      Swasthya      Bhawan,
                                              Jaipur.
                                   3.         State Of Rajasthan, Through The Principal Secretary,
                                              Medical And Health Services (Group-III), Government Of
                                              Rajasthan, Secretariat, Jaipur.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Rishabh Bhidasara for Mr. Deepak Bishnoi For Respondent(s) : Dr. V.B. Sharma, AAG with Mr. Avinash Choudhary, Mr. Aman Bhargava

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

06/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/15

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