Ranu Pandya D/O Vipin Pandya vs The State Of Rajasthan ...
2023 Latest Caselaw 5645 Raj/2

[2023:RJ-JP:27389]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Contempt Petition No. 1135/2022

                                            In

                  S.B. Civil Writ Petition No.21060/2018

1.       Ranu Pandya D/o Vipin Pandya, Aged About 26 Years, R/o
         Village Post Mandav, Tehsil Sagwara, Dungarpur, (Raj.).
2.       Arnika Jain D/o Rajendra Kumar Kotia, Aged About 28
         Years,       R/o   Pratiksha        Holli    Chowk,         Dadooka,     Tehsil
         Dadooka, Banswara.
3.       Vijay Singh S/o Prabat Singh Rathore, Aged About 36
         Years, R/o Village And Post Jogiwara, Tehsil Sabla, District
         Dungarpur(Raj.).
                                                                       ----Petitioners
                                        Versus
1.       The State Of Rajasthan, Through Its Principal Secretary,
         Panchayati         Raj     Department,            Govt,      Of     Rajasthan,
         Secretariat, Jaipur.
2.       Shri Abhay Kumar, Additional Chief Secretary, Department
         Of Rural Development And Panchayati Raj, Govt. Of
         Rajasthan, Secretariat, Jaipur.
3.       Shri Gaurav Agrawal, Director, Primary Education, District
         Bikaner, Rajasthan.
4.       Smt. Meghna Chaudhary, Secretary, Board Of Secondary
         Education, Ajmer, Rajasthan.
                                                                     ----Respondents

Connected With S.B. Civil Contempt Petition No. 1136/2022 In S.B. Civil Writ Petition No.5706/2019 Kacharu Lal Yadav S/o Mohan Lal Yadav, Aged About 35 Years, R/o Gamatwara, Yadav Basti, Sagwara, District Dungarpur, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan, Through The Principal Education Secretary, Education Department, Government

[2023:RJ-JP:27389] (2 of 2) [CCP-1135/2022]

Secretariat, Jaipur.

2. Pawan Kumar Goyal, Principal Education Secretary, Education Department, Government Secretariat, Jaipur.

3. Shri Gaurav Agrawal, Director, Primary Education, District Bikaner, Rajasthan.

4. Smt. Meghna Chaudhary, Board Of Secondary Education.

Ajmer, Rajasthan.

5. Smt. Meghna Chaudhary, Coordinator, Reet-2017, Rajasthan Board Of Secondary Education, Ajmer.

----Respondents

For Petitioner(s) : Ms. Pragya Seth for Mr. Vigyan Shah For Respondent(s) : Mr. C.L. Saini, AAG Mr. Vinod Kumar Gupta

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

06/10/2023

In view of an interim order dated 18.09.2023 passed by the

Hon'ble Supreme Court of India in Special Leave Petition (Civil)

Diary No.35596/2023, learned counsel for the petitioners wants to

withdraw these contempt petitions with liberty to get the same

revived if the need so arises.

The prayer is not opposed by the learned counsels for the

respondents.

In view thereof, these contempt petitions are dismissed as

withdrawn with liberty as aforesaid.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/122-123

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