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Dr. Ranjit Bhargava Son Of Raja ... vs State Of Rajasthan, ...
2023 Latest Caselaw 5641 Raj/2

Citation : 2023 Latest Caselaw 5641 Raj/2
Judgement Date : 6 October, 2023

Rajasthan High Court
Dr. Ranjit Bhargava Son Of Raja ... vs State Of Rajasthan, ... on 6 October, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:27143]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 537/2023

                                                                               In

                                                        S.B. Civil Writ Petition No.8040/2019

                                   1.         Dr. Ranjit Bhargava Son Of Raja Ramkumar Bhargava,
                                              Resident Of Naval Kishore Residence, 75, Hajratganj,
                                              Lucknow (U.p.) At Present Residing At C-42, Jyoti Marg,
                                              Bapu Nagr, Jaipur (Raj.).
                                   2.         Ashok Kumar Dubey Son Of Late Shri Kanahaiya Lal
                                              Dubey, Resident Of Plot No. C-187, Nirman Nagar, Ajmer
                                              Road, Jaipur (Raj.).
                                                                                                          ----Petitioners
                                                                           Versus
                                   1.         State Of Rajasthan, Through Secretary, Department Of
                                              Urban Development And Housing, Government Of
                                              Rajasthan, Secretariat, Jaipur.
                                   2.         Shri Kunji Lal Meena, Principal Secretary, Department Of
                                              Urban Development And Housing, Government Of
                                              Rajasthan, Secretariat, Jaipur.
                                   3.         Shri Ujjwal Rathore, Secretary,                    Jaipur   Development
                                              Authority, JLN Marg, Jaipur.
                                   4.         Shri Man Singh, Deputy Commissioner, Zone-4, Jaipur
                                              Development Authority, JLN Marg, Jaipur.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Deepak Sharma For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

06/10/2023

Learned counsel for the petitioners wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/31

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