Kailash Chand Saini Son Of Shri ... vs State Of Rajasthan ...
2023 Latest Caselaw 5633 Raj/2

[2023:RJ-JP:27060]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

       S.B. Criminal Miscellaneous (Petition) No.
                            5979/2023

1.     Kailash Chand Saini Son Of Shri Babulal,
       Resident Of Tijki Road, Hanuman Mandir,
       Alwar, Police Station Kotwali, Alwar, District
       Alwar, (Raj).
2.     Smt. Saroj Saini Wife Of Shri Kailash Chand
       Saini,     Resident        Of    Tijki     Road,      Hanuman
       Mandir, Alwar, Police Station Kotwali, Alwar,
       District Alwar, (Raj).
3.     Sanjay Saini Son Of Shri Kailash Chand Saini,
       Resident Of Tijki Road, Hanuman Mandir,
       Alwar, Police Station Kotwali, Alwar, District
       Alwar, (Raj).
4.     Jitendra Saini Son Of Shri Kailash Chand
       Saini,     Resident        Of    Tijki     Road,      Hanuman
       Mandir, Alwar, Police Station Kotwali, Alwar,
       District Alwar, (Raj).
5.     Radha Saini Wife Of Shri Jitendra Saini,
       Resident Of Tijki Road, Hanuman Mandir,
       Alwar, Police Station Kotwali, Alwar, District
       Alwar, (Raj).
6.     Kanta Wife Of Shri Sanjay Saini, Resident Of
       Tijki Road, Hanuman Mandir, Alwar, Police
       Station Kotwali, Alwar, District Alwar, (Raj).
                                                         ----Petitioners
                                Versus
1.     State Of Rajasthan, Through P.p.
2.     Ansuya D/o Shri Ganga Sahay, Resident Of
       Tijki Road, Hanuman Mandir, Alwar, Police
       Station Kotwali, Alwar, District Alwar, (Raj).
                                                   ----Respondents

[2023:RJ-JP:27060] (2 of 2) [CRLMP-5979/2023]

For Petitioner(s) : Mr. Rajendra Prasad Gautam, Adv.

For : Mr. Mahendra Meena, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

06/10/2023

Learned counsel for petitioners prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /629

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