Smt Sangeeta Zavari vs State Urban Developmentors ...
2023 Latest Caselaw 5624 Raj/2

                                   [2023:RJ-JP:27059]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 8717/2015

                                   Smt. Sangeeta Zavari Wife Of Shri Gitesh Zavari, D/o Shri O.p.
                                   Barwadia, 99, Vallabhbari, Gumanpura, Kota Rajasthan
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.       The State Of Rajasthan, Through The Secretary, Urban
                                            Development             And      Housing         Department,       Secretariat,
                                            Jaipur Raj.
                                   2.       The Director, Local Self Department, Behind Rajmahal
                                            Hotel, Jaipur Raj.
                                   3.       The Chairman, U.i.t., Kota Raj.
                                   4.       The Secretary, U.i.t., Kota Raj.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Devendra Raghav For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /61

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