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Laxmi Narayan Meenaandors vs State Tourism Departmentanr ...
2023 Latest Caselaw 5622 Raj/2

Citation : 2023 Latest Caselaw 5622 Raj/2
Judgement Date : 6 October, 2023

Rajasthan High Court
Laxmi Narayan Meenaandors vs State Tourism Departmentanr ... on 6 October, 2023
Bench: Ganesh Ram Meena
[2023:RJ-JP:27054]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 580/2016

    1. Laxmi Narayan Meena, s/o Sh Bhanwar Lal Meena aged
       about 36 years, R/o 97, G.N.-2, Ashok Puri Sodala. New
       Sanganer Road, Jaipur
    2. Ravi Gurjar S/o Shri Lallan Ram Gurjar, aged about 31
       years, 142/17C, Ward No.75, Kagdiwada, Near Madrasi
       Baba Ki Bageechi, Jaipur
    3. Manoj Goyal S/o Late Shri Gopal Goyal, aged about 35
       years. Plot No.405, Lakshmi Nagar, Brahampuri, Jaipur
    4. Dalchandra S/o Rajendra Kumar Chhippa, aged about 38
       years, 6 JDA Quarters, Parasram Puri, Amer Road, Jaipur
    5. Sunil Sharma S/o Shri Shyam Sunder Sharma, aged about
       33 years, R/o Inside Mangodi Walon Ki Bageechi,
       Brahampuri, Jaipur
    6. Giriraj Singh S/o Sodan Singh, aged about 30 years, 124
       Mehnat Nagar Khatipura Road, Infront of N.B.C. Jaipur.
    7. Sumer Singh S/o Shri Sultan Singh aged about 33 years.
       Plot No.123, Mehnat Nagar, Hadwada, Thana Sodala, Jaipur
    8. Dinesh Khinchi S/o Shri Suwalal Khinchi aged about 30
       years. Plot No.501, Char Darwaza Bahar, Mandi Khatikon
       ki, Jaipur
    9. Ganpat Singh S/o Shri Suraj Singh Jodha, aged about 25
       years, Gudloa Colony, Sagar Road, Amer.
    10.      Lokendra Kumar Gupta S/o Shri Ramprakash Gupta,
       aged about 35 year, Ward No.1. Sagar Road, behind
       Ambkeswar Mandir, Amer, Jaipur
    11.      Murli Gona S/o Shri Rajanna aged about 32 years,
       Plot No.11, Tamil colony. Jalmahal, Jaipur
    12.        Vikram Riya S/o Shri Gopal Lal Riya aged about 27
       years, Plot No.140/17c, Kagdiwada, Brahmpuri, Jaipur
    13.      Raheesh Khan S/o Farid Khan, aged about 20 years,
       H.No. 27608, Darjiyon Ka Rasta, Surajpole Bazar, Jaipur
    14.      Anand Singh s/o Shri Jaswant Singh, aged about 24
       years, Rawat Ji Ka Bandha, Netaji Nagar, Plot No.5,
       Khatipura Road, Jaipur
    15.      Ramchandra Swami S/o Shri Applswami aged about
       39 years, Plot No.19/226. Tamil colony, Jalmahal, Amer
       Road, Jaipur
    16.      Jaisingh Fauzdar S/o Shri Hamir Singh Fauzdar, aged
       about 25 years, H.No.23, Anand colony 11, Sitaram Puri,
       Amer Road, Jaipur
    17.        Abdur Rashid Qureshi S/o Shri Chhutan Qureshi,
       aged about 38 years, Plot No. 25, Noorpatel Masjid, Behind
       Hotel Swagat
    18.      Ashwani Gupta S/o Shri Lokendra Kumar Gupta, aged
       about 33 years, Ward No.1, Sagar Road, Behind
       Ambkeswar Mandir, Amer, Jaipur
    19.      Chandra Prakash S/o Shri Krishan Das aged about 38
       years, R/o Ekta Nagar, Plot No. 614-A, Heerapura Ajmer
       Road, Jaipur


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    20.    Prakash Chand Sharma S/o Shri Ramesh Chand
      Sharma, aged about 29 years, H.No.75, R.F.C. Colony,
      Vaishalinagar, Sirsi Road, Jaipur
    21.    Praveen Yadav S/o Shri Narayan Yadav, aged about
      33 years, Plot No. 127, Dhaka Nagar Sirsi Road, Jaipur
    22.    Dharmendra Singh s/o Shri Mahaveer Singh aged
      about 30 years, R/o House No. 37, Hawa Sadak Shriram
      Colony, Sodala, Jaipur
    23.    Vikram Singh Sisodiya S/o Shri Sisodiya aged about
      28 years, H.No.155, 17/C. Kagdiwada, Brahampuri, Jaipur
    24.      Kamal Gurjar S/o Shri Babu Lal Gurjar, aged about
      26 years, 49 Kagjiwada, Mount Road, Jaipur
    25.    Surendra Verma S/o Shri Nanagram Verma aged
      about 44 years, 34 Ashok Vihar-A, Sanganer, Jaipur
    26.    Pawan Sharma S/o Late Shri Ramesh Chand Sharma,
      aged about 27 years, Plot No.127/17C, Ward No.54. Near
      Madrasi Baba Ki Bageechi. Jaipur
    27.    Deepak Saini S/o Shri Hanuman Sahai Saini, aged
      about 32 years, Plot No.59, Bajrang Colony.     Near Airtel
      Tower, Jaipur
    28.    Indrapal Singh S/o Late Shri Mahendra Singh aged
      about 35 years, 10 Meera Marg. Near Brahmpuri Thana,
      Amer Road, Jaipur
    29.    Gopal Kishan S/o shri Shanmugam, aged about 29
      years. Plot No.20/226, Tamil Colony, Parshuram Puri, Amer
      Road, Jaipur
    30.    Ramesh Meena S/o Shri Gopal Meena aged about 29
      years, Vijay Nagar, Gurjar Chati, Jalmahal, Amer Road,
      Jaipur
    31.    Manoj S/o Shri Mohandas Amarnani, aged about 29
      years, R/o House No.A-9,Gurunanak Colony, Jaisinghpura
      Khor, Brahampuri, Jaipur
    32.    Shankar Sitwani S/o Shri Hargun Das, aged about 28
      years, 39-D, Rajhans Colony, Scheme No.2, Brahampuri
      Road, Jaipur
    33.    Ganesh Prasad Pateriya s/o Shri Bhagwati Pateriya
      aged about 37, 1A34 Shiv Shakti Colony, Shastri Nagar,
      Jaipur
    34.    Hariom Singh S/o Shri Rameswar Singh, aged about
      7/226. J.P.Colony 11. Amer Road, Jaipur
    35.    Mahendra Singh S/o Shri Khet Singh aged about 32
      years, Devi Khol Mansha Mata Mandir, Amer
                                                                 ----Petitioners
                                    Versus
    1. The State of Rajasthan through the Secretary, Department
       of Tourism Art & Culture, Government Secretariat, Jaipur of
       Rajasthan,
    2. The Commissioner of Police, Jaipur City, Government
       Hostel, Khasa Kothi, Jaipur
    3. The Dy. Director, Tourist Assistance Force, Khasa Kothi,
       Jaipur.


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                                    [2023:RJ-JP:27054]                   (3 of 3)                           [CW-580/2016]


                                                                                                    ----Respondents

For Petitioner(s) : Mr. Anupam Agarwal For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/10/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /21

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