Karunesh Joshi vs Raj Crecket Asso And Ors ...
2023 Latest Caselaw 5619 Raj/2

                                   [2023:RJ-JP:27202]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 10069/2014

                                   Karunesh Joshi S/o Shri Yashwant Joshi, aged around 43 years,
                                   R/o New Colony, Behind Post Office, Dungarpur Raj.
                                                                                                              ----Petitioner
                                                                              Versus
                                         1. The Rajasthan Cricket Association through its Secretary,
                                           S.M.S. Stadium, Jaipur.
                                         2. Nikhil Chobisa S/o Shri Ramesh Chobisa, R/o Lalaji Ki Gali,
                                           Mohallan Ghati, Dungarpur, Distt. Dungarpur.
                                         3. Jitendra Srimali S/o Late Mangi Lal Srimali, R/o Mohallan
                                           Ghati, Dungarpur, Tehsil and district Dungarpur.
                                         4. Shri G.L. Sharma, Sole Arbitrator, M-20, Maduban Colony,
                                           Tonk Phatak, Jaipur.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Amit Mathur For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /15

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