Varis S/O. Idris vs Raies Singh S/O. Jagdish Singh ...
2023 Latest Caselaw 5614 Raj/2

[2023:RJ-JP:27065]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 20706/2018

Varis S/o. Idris, Aged About 25 Years, Resident Of Bheelmaka,
Village Panchayat Badripur, Tehsil Deeg, District Bharatpur (Raj.)
                                                                 ----Petitioner
                                    Versus
1.       Raies Singh S/o. Jagdish Singh, Aged About 26 Years,
         Resident Of Village Badripur, Village Panchayat Badripur,
         Tehsil Deeg, District Bharaptur (Raj.)
2.       Arsad S/o. Nijjar Khan, Aged About 28 Years, Resident Of
         Bheelmika, Tehsil Deeg, District Bharatpur (Raj.)
3.       Udaisingh S/o. Nawal Singh, Aged About 29 Years,
         Resident Of Village And Village Panchayat Badripur, Tehsil
         Deeg, District Bharatpur (Raj.)
4.       Girraj Prasad S/o. Sukhiram, Aged About 63 Years,
         Resident Of Gadalpur, Tehsil Deeg, District Bharatpur
         (Raj.)
5.       Maharajsingh S/o. Khillan, Aged About 52 Years, Resident
         Of Gadalpur, Tehsil Deeg, District Gharatpur (Raj.)
6.       Mahesh Kumar S/o. Kanchan Singh, Aged About 47 Years,
         Resident Of Pipur, Tehsil Deeg, District Bharatpur (Raj.)
7.       Smt. Mukesh W/o. Kaptansingh, Aged About 28 Years,
         Resident Of Nagla Kokla, Tehsil Deeg, District Bharatpur
         (Raj.)
8.       Mukesh S/o. Balvir, Aged About 44 Years,                 Resident Of
         Badripur, Tehsil Deeg, District Bharatpur (Raj.)
9.       Smt. Mundra S/o. Prem Chand, Aged About 35 Years,
         Resident Of Badripur, Tehsil Deeg, District Bharatpur
         (Raj.)
10.      Vijaysingh S/o. Chaggi, Aged About 33 Years, Resident Of
         Sripur, Tehsil Deeg, District Bharatpur (Raj.)
11.      Virendra Kumar S/o. Manohari, Aged About 30 Years,
         Resident Of Gadalpur, Tehsil Deeg, District Bharatpur
         (Raj.)
12.      Hampiram S/o. Khem Chand, Aged About 67 Years,
         Resident Of Gadalpur, Tehsil Deeg, District Bharatpur
         (Raj.)


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                                    [2023:RJ-JP:27065]                          (2 of 2)                       [CW-20706/2018]


                                   13.      Hemant Kumar S/o. Shri Shankar Singh, Aged About 28
                                            Years,       Resident         Of    Gadalpur,         Tehsil    Deeg,   District
                                            Bharatpur (Raj.)
                                   14.      District Election Officer, Panchayat And District Collector,
                                            Bharatpur.
                                   15.      Election Officer, Village Panchayat Badripur, Panchayat
                                            Samiti, Deeg, District Bharatpur Through Election Officer
                                            Collector, Bharatpur (Raj.)
                                                                                                           ----Respondents

For Petitioner(s) : Mr. N.C. Sharma For Respondent(s) : Mr.Raj Kumar Goyal Mr. Soharab Khan

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /138

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