Khyali Ram Sharma S/O Shri Fakir ... vs The Registrar, Cooperative ...
2023 Latest Caselaw 5612 Raj/2

[2023:RJ-JP:27311]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 11387/2019
1.       Khyali Ram Sharma S/o Shri Fakir Chand Sharma, Aged
         About 54 Years, R/o Village Naradi, Post Jindoli, Tehsil
         Mundawar District Alwar Removed Chairman Of The
         Sorkhakala Gram Seva Sahakari Samiti Limited,
         Sorkhakala, District Alwar.

2.       Prabhati Lal S/o Shri Bodan Ram, Aged About 65 Years,
         R/o Village Ikrotia, Post Behroj, Tehsil Mundawar, District
         Alwar Removed Vise- Chairman Of The Sorkhakala Gram
         Seva Sahakari Samiti Limited, Sorkhakala District Alwar.

3.       Chnadgi Ram S/o Shri Teja Ram, Aged About 38 Years,
         R/o Village Ikrotia, Post Behroj, Tehsil Mundawar, District
         Alwar Removed Member Of The Sorkhakala Gram Seva
         Sahakari Samiti Limited, Sorkhakala District Alwar.

                                                                         ----Petitioners
                                          Versus
1.       The Registrar, Cooperative Societies, Rajasthan, Jaipur
         Sahakar Bhawan, Jaipur.
2.       The Additional Registrar, Cooperative Societies, Bharatpur
         Zone, Bharatpur.
3.       Suresh Chand Gupta S/o Shri Ratan Lal, R/o Khairthal
         District Alwar Dismissed Manager, The Sorkhakala Gram
         Seva Sahakari Samiti Limited, Sorkhakala, Panchayat
         Samiti Mundawar, District Alwar.
4.       Alwar Central Cooperative Bank Ltd., Alwar Through Its
         Managing Director.
5.       Deputy Registrar, Cooperative Societies, Khairthal, Alwar.
6.       Administrator, The Sorkhakala Gram Seva Sahakari Samiti
         Limited, Sorkhakala, Panchayat Samiti Mundawar, District
         Alwar       C/o     Deputy        Registrar,        Cooperative     Societies,
         Khairthal, Alwar.
                                                                       ----Respondents

For Petitioner(s) : Mr. Anil Kumar Garg For Respondent(s) : Mr. Ram Kumar Sharma Mr. S.S. Raghav, AAG with Mr. Manansay Singh Rathore Mr. Mohit Gupta

[2023:RJ-JP:27311] (2 of 2) [CW-11387/2019]

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/10/2023

Counsel for the petitioners seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /176

Powered by TCPDF (www.tcpdf.org)