Smt Dropti Devi Wife Of Late Shri ... vs Madan Mohan Gupta Sons Of Late ...
2023 Latest Caselaw 5611 Raj/2

[2023:RJ-JP:27066]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 24970/2018

1.       Smt Dropti Devi Wife Of Late Shri Murai Lal, Aged About
         76 Years, Resident Of Ward No. 10,gangapur City. District
         Sawai Madhopur
2.       Rajesh Arya Son Of Late Shri Murari Lal, Aged About 48
         Years, Resident Of Ward No. 10,gangapur City.sawai
         Madhopur
                                                                       ----Petitioners
                                       Versus
1.       Madan Mohan Gupta Sons Of Late Murari Lal, Aged About
         53    Years,    Resident        Of     Near      Gudgali,      Naya     Bazar,
         Gangapur City. Distt. Sawai Madhopur
2.       Dinesh Kumar Agrawal Son Of Late Murari Lal, Aged
         About 45 Years,          Resident Of Near Gudgali, Naya Bazar,
         Gangapur City. Distt. Sawai Madhopur
3.       Smt. Maya Devi Daughter Of Late Murari Lal Wife Of Shri
         Mangi Lal Ji, Agrawal, Resident Of Anandpuri Marg, B-
         133-B, Moti Dungari Road, Jaipur.
4.       Smt. Mukti Devi@ Seeta Devi Daughter Of Late Shri
         Murari Lala Wife Of Girdharilal Ji Agrawal, (Chandangaon
         Wale), Behind Temple Sajan Market, Shrimahaveerji,
         Tehsil Hindaun, District Karauli.
5.       Smt. Seeta Devi Daughter Of Late Shri Murari Lal Wife Of
         Shri Jagdish Prasad Mangal, (Barnala Wale) C/o Anand
         Mangl Bhawan, Ward No.26, Dhanwantari Nagar, Near
         Puliya,     Nahar       Road,     Gangapur          City.    District   Sawai
         Madhopur
6.       Smt. Laxmi Devi Daughter Of Late Shri Mujrari Lal Wife
         Of Shri Jagdish Agrawal, Resident Of House No. 8/69
         Indra Nagar, Jhalana Dungari, Jaipur.
                                                                     ----Respondents

For Petitioner(s) : Mr. Rahul Sharma for Mr. Rajneesh Gupta For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

[2023:RJ-JP:27066] (2 of 2) [CW-24970/2018]

Judgment / Order

06/10/2023

Counsel appearing for the petitioners submits that the

present writ petition has become infructuous.

In view of the statements made by counsel appearing for the

petitioners, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /171

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