Prem Singh S/O Shri Mohan Singh vs The Land Acquisition Officer Cum ...
2023 Latest Caselaw 5609 Raj/2

                                   [2023:RJ-JP:27062]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 13/2021

                                   Prem Singh S/o Shri Mohan Singh, Aged About 46 Years, R/o
                                   302 Haribhau Upadhyay Nagar, Extension Pushkar Road, Ajmer
                                   (Raj.)
                                                                                                                       ----Petitioner
                                                                                  Versus
                                   1.        The Land Acquisition Officer Cum Sub Division Officer,
                                             Ajmer Collectrate Campus, Ajmer (Raj.)
                                   2.        Secretary Ajmer Development Authority, Ajmer (Raj.)
                                                                                                                 ----Respondents

For Petitioner(s) : Mr. Pawan Sharma for Mr. Dilip Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /79

(D.B. SAW/1224/2022 has been filed in this matter. Please refer the same for further orders)

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