Parth Singh S/O Shri Nand Lal Singh vs State Of Rajasthan ...
2023 Latest Caselaw 5593 Raj/2

                                   [2023:RJ-JP:26885]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                           S.B. Criminal Writ Petition No. 31/2021

                                   Parth Singh S/o Shri Nand Lal Singh, Aged About
                                   22 Years, R/o C-4-A Ram Marg Shastri Nagar Jaipur
                                   Raj.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.      State Of Rajasthan, Through Pp
                                   2.      The Director General Of Police, Raj. Jaipur
                                   3.      The Superintendent Of Police, Jhunjhunu
                                   4.      The S.h.o., Ps Udaipurwati Dist. Jhunjhunu
                                   5.      Amar Chand Kasera S/o Banwari Lal Kasera,
                                           Manager, Baroda Rajasthan Kshetriya Gramin
                                           Bank Panchlagi Udaipurwati Dist. Jhunjhunu
                                                                                      ----Respondents

For Petitioner(s) : Ms. Nazish Rashid, Adv.

                                   For                      : Mr. Bhawani Shankar Sharma,
                                   Respondent(s)              P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order 05/10/2023

Learned counsel for the petitioner submits that

this criminal writ petition has become infructuous.

In view of above, the criminal writ petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /474

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