Jagdish Andors vs Moti (2023:Rj-Jp:26889)
2023 Latest Caselaw 5591 Raj/2

                                   [2023:RJ-JP:26889]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 1489/2016

                                   1.       Jagdish S/o Ramkuwar Jat, Rodawad, Tehsil Khandar,
                                            District Sawai Madhopur, Rajasthan.
                                   2.       Balveer S/o Ramkuwar Jat, Rodawad, Tehsil Khandar,
                                            District Sawai Madhopur, Rajasthan.
                                   3.       Sona S/o Ramkuwar Jat, Rodawad, Tehsil Khandar,
                                            District Sawai Madhopur, Rajasthan.
                                                                                                         ----Petitioners
                                                                       Versus
                                   Moti S/o Madhya Village Jakhoda, Tehsil Khandar, District Sawai
                                   Madhopur, Rajasthan.
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Vijay Yadav For Respondent(s) : Mr. Tarun Jain

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

05/10/2023

Counsel for the petitioners seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /365

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