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Om Prakash Vaishnav vs Sudarshan Sethi And Ors ...
2023 Latest Caselaw 5587 Raj/2

Citation : 2023 Latest Caselaw 5587 Raj/2
Judgement Date : 5 October, 2023

Rajasthan High Court
Om Prakash Vaishnav vs Sudarshan Sethi And Ors ... on 5 October, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:26856]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 2043/2017

                                                                                In

                                                       S.B. Civil Writ Petition No.11896/2014

                                   Om Prakash Vaishnav S/o Shri Ladu Ram, aged about 59 years,
                                   R/o Village Baral-II, P.s. Masuda, Distt. Ajmer Raj.
                                                                                                               ----Petitioner
                                                                            Versus
                                   1.         Sudarshan       Sethi      Presently         Posted        As    The    Principal
                                              Secretary,      Department             Of     Rural     Development          And
                                              Panchyati Raj., Secretariat, Jaipur
                                   2.         Arun Garg, Presently Posted As The Chief Executive
                                              Officer, Zila Parishad, Ajmer
                                   3.         Narayan        Singh,      Presently          Posted        As    The      Block
                                              Development Officer, Panchayat Samiti Masuda, District
                                              Ajmer.
                                   4.         State     Of     Rajasthan          Through           Principal        Secretary,
                                              Department Of Rural Development And Panchyati Raj.,
                                              Secretariat, Jaipur
                                                                                          ----Respondents/Contemnors

For Petitioner(s) : Ms. Nisha Sharma for Mr. Ashok Yadav For Respondent(s) : Mr. S.S. Raghav, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

05/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/90

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