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Smt. Manisha Kumari Bhavsar W/O ... vs State Of Rajasthan ...
2023 Latest Caselaw 5582 Raj/2

Citation : 2023 Latest Caselaw 5582 Raj/2
Judgement Date : 5 October, 2023

Rajasthan High Court
Smt. Manisha Kumari Bhavsar W/O ... vs State Of Rajasthan ... on 5 October, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:26799]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 1671/2019

                                                                                In

                                                        S.B. Civil Writ Petition No.16923/2016

                                    Smt. Manisha Kumari Bhavsar W/o Shri Umesh Bhavsar, Aged
                                    About 43 Years, R/o Jhalrapatan District Jhalwar
                                                                                                            ----Petitioner
                                                                            Versus
                                    1.         State Of Rajasthan, Through Its Secretary, Primary
                                               Education,      Government            Of     Rajasthan,      Government
                                               Secretariat, Jaipur
                                    2.         Shri R. Venkteshwaran, Secretary, Primary Education,
                                               Government        Of     Rajasthan,         Government        Secretariat,
                                               Jaipur
                                    3.         Shri Omprakash Kasera, Director Primary Education,
                                               Government Of Rajasthan, Bikaner
                                    4.         Shri Purshottam Maheshwari, District Education Officer,
                                               Primary Education, Jhalawar
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Sanjay Kumar Sharma For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

05/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/42

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