Dr Nalini Shekhawat W/O Of Dr. Amar ... vs The State Of Rajasthan ...
2023 Latest Caselaw 5580 Raj/2

                                   [2023:RJ-JP:26802]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 483/2020
                                                                               In
                                                        S.B. Civil Writ Petition No.2254/2018

                                    Dr. Nalini Shekhawat W/o Dr. Amar Singh Rathore, Aged About
                                    68 Years, R/o 166, Officers Campus, Main Sirsi Road, Jaipur
                                    Retired As Senior Medical Officer, S.m.s. Hospital, Jaipur.
                                                                                                        ----Petitioner
                                                                           Versus
                                    1.         The State Of Rajasthan, Through Additional Chief
                                               Secretary, Medical And Health Department, Government
                                               Secretariat, Jaipur.
                                    2.         Shri Rohit Kumar Singh, IAS, Additional Chief Secretary,
                                               Medical And Health Department, Rajasthan Secretariat,
                                               Jaipur.
                                    3.         Shri Sudhir Bhandari, Principal And Controller, S.m.s.
                                               Medical College, Jaipur.
                                    4.         Dr. D.S. Meena, Superintendent, S.m.s. Hospital, Jaipur.
                                    5.         Shri Sultan Singh, Director Pension and Pensionory
                                               Welfare Department, Jyoti Nagar, Jaipur.
                                                                                      ----Respondents/Contemnors

For Petitioner(s) : Mr. Rajesh Mohan Rajkumawat For Respondent(s) : Dr. V.B. Sharma, AAG with Mr. Avinash Choudhary Mr. Aman Bhargava

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

05/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/47

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