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Mrigank Singh S/O Shri Hemendra ... vs Mr. Mugda Sinha ...
2023 Latest Caselaw 5577 Raj/2

Citation : 2023 Latest Caselaw 5577 Raj/2
Judgement Date : 5 October, 2023

Rajasthan High Court
Mrigank Singh S/O Shri Hemendra ... vs Mr. Mugda Sinha ... on 5 October, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:26800]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Miscellaneous Application No. 81/2020

                                                                             In

                                                   S.B. Civil Contempt Petition No.196/2019

                                    Mrigank Singh S/o Shri Hemendra Singh, Aged About 26 Years,
                                    R/o Plot No. 146, Vashundra Colony, Tonk Road, Jaipur (Raj.).
                                                                                                         ----Petitioner
                                                                         Versus
                                    1.         Mr. Mugda Sinha, Secretary, Food And Civil Supplies
                                               Department, Government Secretariat, Jaipur (Rajasthan)
                                    2.         Mr. Matadeen Sharma, Managing Director, Rajasthan
                                               State Food And Civil Supplies Corporation Ltd. 5Th Floor,
                                               Kisan Bhawan, Lal Kothi, Tonk Road, Jaipur (Rajasthan)
                                    3.         State Of Rajasthan, Through Its Secretary Food And Civil
                                               Supplies Department, Government Secretariat, Jaipur
                                               (Rajasthan)
                                                                                                      ----Respondents

For Petitioner(s) : Ms. Anisha Yadav for Mr. Rajendra Prasad Yadav For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

05/10/2023

Learned counsel for the applicant submits that this civil

miscellaneous application is rendered infructuous.

The civil miscellaneous application is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/43

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