Ravi Kant Sharma S/O Shri Mahendra ... vs The State Of Rajasthan ...
2023 Latest Caselaw 5561 Raj/2

[2023:RJ-JP:26890]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 11739/2020

1.       Ravi Kant Sharma S/o Shri Mahendra Kumar Sharma,
         Aged About 27 Years, R/o Village And Post Biwai, Baswa,
         Dausa.
2.       Kunal Mudgal S/o Shri B.p Mudgal, Aged About 19 Years,
         R/o 132-B Vikas Nagar - B Girdharipura Ajmer Road,
         Jaipur.
                                                                       ----Petitioners
                                       Versus
1.       The    State     Of       Rajasthan,       Through         Chief    Secretary,
         Government         Of      Rajasthan,        Government            Secretariat,
         Jaipur.
2.       The Rajasthan University Of Health Sciences, Through Its
         Registrar Registered Address - 100 Kumbha Marg, Sector
         11 Pratap Nagar Jaipur 302033.
3.       Indian Nursing Council, Through Its Secretary Registered
         Address 8Th Floor Nbcc Centre Plot No. 2 Community
         Centre, Okla Phase-I, New Delhi-110020.
4.       The Additional Chief Secretary / Principal Secretary To
         Government          Of      Rajasthan,           Medical      And       Health
         Department Government Secretariat, Jaipur.
5.       The Additional Director (Administration), Government Of
         Rajasthan, Swastha Bhawan, Tilak Marg, Jaipur.
6.       The Rajasthan Private Nursing School And Colleges
         Federation, Through Its Secretary, Registered Address E-
         277 Nakul Path, Behind Vidhan Sabha Lal Kothi Scheme,
         Jaipur.
7.       The Rajasthan Nursing Council, Through Its Registrar
         Registered Address B-39, Sardar Patel Marg, C-Scheme,
         Jaipur.
                                                                     ----Respondents

For Petitioner(s) : Dr. Saugath Roy For Respondent(s) : Ms. Neeraj Batra Ms. Anuradha Mr. Anil Kumar

[2023:RJ-JP:26890] (2 of 2) [CW-11739/2020]

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

05/10/2023

Counsel for the petitioners submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the

petitioners, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /181

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