Kamlesh Mali vs Smt Lada Devi And Ors ...
2023 Latest Caselaw 5539 Raj/2

                                   [2023:RJ-JP:26422]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 3384/2018

                                   Kamlesh Mali S/o Late Shri Narayan Mali, aged about 32 years,
                                   R/o. Village Mohapura, Tehsil Bassi, District Jaipur.
                                                                                                         ----Petitioner
                                                                       Versus
                                   1.       Smt. Lada Devi W/o Kanaram, R/o. Village Sankh, Tehsil
                                            Bassi, District Jaipur.
                                   2.       District Magistrate And Collector, District Jaipur Raj..
                                   3.       Rajesh Meena, Tehsildar Bassi, Tehsil Bassi, District
                                            Jaipur.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Devendra Chouhan For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/10/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /109

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